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[Cites 0, Cited by 1] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Copyright Act, 1957

(2)In sub-section (1), references to the author shall, in the case of an anonymous work of joint authorship, be construed,—
(a)where the identity of one of the authors is disclosed, as references to that author;
(b)where the identity of more authors than one is disclosed, as references to the author who dies last from amongst such authors.