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State of Uttar Pradesh - Section

Section 4 in The (Bye-Laws for the Regulation of) Cattle Traffic on Streets within the Limits of City of Lucknow, 1987

4. Prohibition of cattle traffic on certain streets.

- No person shall at any time take out, let loose or attempt to take out or let loose cattle on the following streets:
(1)Vidhan Sabha Marg (From Hussainganj crossing to Allahabad Bank crossing);
(2)Cantonment Road and Havelock Road crossing (from Ghazi-Uddin Haider Canal to Mall Avenue Area);
(3)From Allahabad Bank crossing Hazratganj to Stadium Circle crossing on Mahatma Gandhi Marg;
(4)Ashok Marg from Allahabad Bank, Hazratganj to Nishatganj Railway level crossing.