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[Cites 0, Cited by 0] [Section 343(3)] [Section 343] [Entire Act]

State of Nagaland - Subsection

Section 343(3)(a) in Nagaland Municipal Act, 2001

(a)Erection, re-erection, addition to, or alteration of, any internal partition wall, or a parapet wall or a cornice or chajja within the boundaries of the site and not over-hanging a street, so, however, that the total height of the parapet wall, shall not be more than one hundred twenty centimetres and the width of a cornice or chajja, shall not be more than fifty centimetres: