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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1)(a) in The Delhi and Ajmer Merwara Land Development Act, 1948

(a)for the words "any forest or waste-land" the words "any forest, waste-land" or grass-land" shall be substituted;