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Kerala High Court

M/S. Marine (India) Exports Private Ltd vs The Kerala State Electricity Board on 24 September, 2008

Author: Kurian Joseph

Bench: Kurian Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C).No. 18965 of 2005(G)


1. M/S. MARINE (INDIA) EXPORTS PRIVATE LTD.
                      ...  Petitioner

                        Vs



1. THE KERALA STATE ELECTRICITY BOARD,
                       ...       Respondent

2. ASSISTANT EXECUTIVE ENGINEER,

3. ASSISTANT ENGINEER,

                For Petitioner  :SRI.T.M.ABDUL LATHEEF

                For Respondent  : No Appearance

The Hon'ble MR. Justice KURIAN JOSEPH

 Dated :24/09/2008

 O R D E R
                         KURIAN JOSEPH, J.
               ----------------------------------------------
                   W.P.(C) No.18965 of 2005
               ----------------------------------------------
                 Dated 24th September, 2008.

                           J U D G M E N T

Petitioner approached this court aggrieved by the demand for additional cash deposit. There cannot be any dispute that the petitioner is liable to pay the same. In case the petitioner requires instalment facility, petitioner may approach the second respondent.

The writ petition is disposed of as above.

KURIAN JOSEPH, JUDGE.

tgs KURIAN JOSEPH, J

---------------------------------------------- W.P.(C) No.18965 of 2005

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J U D G M E N T Dated 24th September, 2008.