Kerala High Court
M/S. Marine (India) Exports Private Ltd vs The Kerala State Electricity Board on 24 September, 2008
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C).No. 18965 of 2005(G)
1. M/S. MARINE (INDIA) EXPORTS PRIVATE LTD.
... Petitioner
Vs
1. THE KERALA STATE ELECTRICITY BOARD,
... Respondent
2. ASSISTANT EXECUTIVE ENGINEER,
3. ASSISTANT ENGINEER,
For Petitioner :SRI.T.M.ABDUL LATHEEF
For Respondent : No Appearance
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :24/09/2008
O R D E R
KURIAN JOSEPH, J.
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W.P.(C) No.18965 of 2005
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Dated 24th September, 2008.
J U D G M E N T
Petitioner approached this court aggrieved by the demand for additional cash deposit. There cannot be any dispute that the petitioner is liable to pay the same. In case the petitioner requires instalment facility, petitioner may approach the second respondent.
The writ petition is disposed of as above.
KURIAN JOSEPH, JUDGE.
tgs KURIAN JOSEPH, J
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J U D G M E N T Dated 24th September, 2008.