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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4) in The Limited Liability Partnership Rules, 2009

(4)The person making the application shall attach-
(a)the authority under which he is making such an application;
(b)a copy of the incorporation certificate of the limited liability partnership or the company or the registration certificate of the entity, as the case may be.