Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 673 in Criminal Courts - Rules and Orders 673. Official drawing less than Rs. 80 per mensem, with permission of the Deputy Commissioner shall be allowed to enter into personal security bonds with two sureties in lieu of cash security.
