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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Gujarat District Planning Committees Rules, 2016

(b)"list of voters" means the list of,-
(i)the elected members of the District Panchayats, and
(ii)the elected members, by whatever name called, of the municipalities in a district as prepared under rule 7;