Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 10 in Regulation for the Degree of Doctor of Philosophy (Ph.D.) 10. At the time of submission of the thesis every candidate shall pay the prescribed examination fees. Fees once deposited shall not be refused.
