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State of Uttar Pradesh - Section

Section 323 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

323.

The Land Management Committee shall, with the help of the Lekhpal prepare first a valuation khasra in Z.A. Form 83, for all the fields which are likely to be exchanged.If there are any trees on the land likely to be exchanged, their valuation shall be recorded in the remarks column of the valuation khasra.