Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 19(1)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(1)(a) in Telangana Tenancy and Agricultural Lands Act, 1950

(a)[ by the tenant by surrender of his rights to the landholder at least a month before the commencement of the year: [Substituted by Act No.III of 1954.]