Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(f) in The Government Of National Capital Territory Of Delhi Act, 1991

(f)"Scheduled Castes" , in relation to the Capital, means such castes, races or tribes or parts of or groups within such castes, races or tribes as are deemed under article to be Scheduled Castes in relation to the Capital.