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Union of India - Section

Section 11B in The Tobacco Board Act, 1975

11B. Licences to be obtained for grading work and construction of barns, etc.

No person shall--
(i)take up grading work relating to virginia tobacco for commercial purposes; or
(ii)take up the construction and operation of a barn, unless he obtains a licence from the Board in accordance with the rules made under this Act.
Explanation.-- For the purposes of this section,--
(i)"barn" means a building or structure with a roof of zinc sheets or tiles having flue pipes, furnace and tiers used for flue curing of tobacco leaves;
(ii)"grading work" means separating tobacco leaves into specific grades on the basis of plant position, maturity, colour, body and blemish and in accordance with such specifications as may be prescribed.]