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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(1)(g) in Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(g)any other relevant factor, which the State Government deems just and appropriate for the determination of fee.