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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Tripura - Subsection

Section 192(1)(a) in Tripura Municipal Act, 1994

(a)a property tax ;
(aa)[ a water tax] [Inserted by The Tripura Municipal (Amendment) Act, 2000. w.e.f 6-10-2000.].