Madhya Pradesh High Court
Smt. Hira Bai vs The State Of Madhya Pradesh on 3 January, 2019
1 WP-29810-2018 The High Court Of Madhya Pradesh WP-29810-2018 (SMT. HIRA BAI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 03-01-2019 Mr.Basant Pandey, learned counsel for the petitioner. Mr.Maneesh Soni, learned counsel for the caveator. Mr.Subodh Kathar, learned Government Advocate for the State. Learned counsel for the petitioner is requested to hand over a entire set of the petition and the documents annexed thereto to the learned counsel for the caveator during the course of the day.
List this case on 7.1.2019.
(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2019.01.08 13:14:39 +05'30'