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State of Madhya Pradesh - Section

Section 10 in The M.P. Boiler Operation Engineers' Rules, 1968

10. Term of office of members.

- The term of office of each of the members other than ex-officio members of the Board of Examiners shall be three years. If a member leaves the State of Madhya Pradesh permanently or absents himself from three consecutive meetings of the Board, he shall be deemed to have vacated his seat and another person may be appointed m his place for the unexpired term of his office.