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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 35(1)(i) in Arunachal Pradesh Nursing Council Act, 2011

(i)regulating and supervising the practice of their profession by the registered Nurses, Nurse-Midwives, Lady Health visitors, Auxiliary Nurse cum midwives or Female Health workers;