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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(4) in The Goa, Daman and Diu School Education Rules, 1986

(4)The norms for granting additional divisions in Higher Secondary Schools and Primary Teachers' Training Institutes shall be as decided by the Director of Education and notified by a circular separately.