Section 21(2) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
(2)The Academic Council shall consist of the following members, namely:-(i)the Director, who shall be the Chair-Person of the Council;(ii)the Dean of the Institute;(iii)the Medical Superintendent of the General or Dental Hospital of the Institute;(iv)all Heads of Departments of the Institute;(v)two Assistant Professors of the Institute to be nominated by the Director;(vi)two Honorary Consultants to be nominated by the Director;(vii)the Director of Medical Education, Andhra Pradesh or his nominee; and(viii)the Registrar of the Institute shall be the Member-Convener.
