Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 10 in Andhra Pradesh Pawn Brokers Rules, 2007 10. Form of Declaration. - The printed forms of declaration referred to in clause (a) and (b) of sub-section (1) of Section 10 shall be in Forms D and E, respectively.
