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Supreme Court - Daily Orders

Govt. Of Nct Of Delhi vs Sanjeev Goyal on 21 August, 2023

Bench: Surya Kant, Dipankar Datta

                                                 1

     ITEM NO.4+35+36+45                       COURT NO.5                SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s).19652/2022

     (Arising out of impugned final judgment and order dated 26-05-2015
     in WP(C) No.6216/2014 passed by the High Court of Delhi at New
     Delhi)

     GOVT. OF NCT OF DELHI & ANR.                                   Petitioner(s)

                                                VERSUS

     SANJEEV GOYAL & ORS.                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.156376/2023-CONDONATION OF DELAY
     IN FILING and IA No.156378/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.156380/2023-EXEMPTION FROM FILING O.T.
     and IA No.156377/2023-CONDONATION OF DELAY IN REFILING/CURING THE
     DEFECTS)
     With
     D.No.38890/2022(XIV)
     (For admission and I.R. and I.A.No.192840/2022 – Condonation of
     delay in filing)
     D.No.77/2023(XIV)
     (For admission and I.R. and I.A.No.11822/2023 – Condonation of
     delay in filing and I.A.No.11826/2023 – Exemption from filing c/c
     of the impugned judgment)
     Diary No(s). 41445/2022(XIV)
     (FOR ADMISSION and I.R. and IA No.13764/2023-CONDONATION OF DELAY
     IN FILING and IA No.13770/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.13768/2023-CONDONATION OF DELAY IN
     REFILING/CURING THE DEFECTS)


     Date : 21-08-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)             Ms. Prachi Bajpai, Adv.

                                   Ms. Astha Tyagi, AOR
Signature Not Verified

Digitally signed by
satish kumar yadav
Date: 2023.08.21
                                   Ms. Manika Tripathy, Adv.
17:35:21 IST
Reason:


                                   Mr. Varinder Sharma, Adv.
                                   Mr. Mohan Lal Sharma, AOR
                                   Mrs. Sikha Sharma, Adv.
                                   2

For Respondent(s)      Ms. Smita Maan, AOR

                       Ms. Astha Tyagi, AOR
                       Mr. Ashish Singh, Adv.

                       Mr. Arvind Kumar Gupta, Adv.

                       Mr. Ashwani Kumar, Adv.

                       Mr. Varun Kapur, Adv.

                       Mr. Arvind Kumar Sharma, Adv.

                       Mr. Atul Kumar, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List along with D.No.8141 of 2023 and connected matters.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)