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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(5) in Kerala Municipality Building Rules, 1999

(5)In addition to the parking space as in Table 5, in the case of Group F Mercantile or Commercial, Group G-Industrial and Group H storage occupancies, loading and unloading spaces each 30 sq. mts. shall be provided within the plot, at the rate of one such space for each 1000 sq. mts. of floor area or fraction thereof, exceeding the first 700 sq. mts. of floor area.