Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act] State of West Bengal - Subsection Section 122(1)(b) in Kolkata Municipal Corporation Act, 1980 (b)such amount not less than rupees fifty lakhs in each year as may be transferred by the Corporation from the General Account; and