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Union of India - Section
Section 3 in The Indian Post Office Rules, 1933
3.
The following rates shall be chargeable on the delivery of postal articles where the postage or air mail fee is not prepaid or is insufficiently prepaid :-| On an unpaid letter, postcard or packet | … | Double the prepaid ratesubject to a minimum ofone rupee. |
| On an insufficiently paid letter, letterCard, postcard or packet | … | Double the deficiencysubject to a minimum of one Re. |
| On an unpaid or insufficiently paidreply postcard | … | Double the prepaid rate or double the deficiencyas the case may be onthe original half onlysubject to a minimum of one rupee. |