Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act] Union of India - Subsection Section 5(6)(vi) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007 (vi)all disputes in a meeting shall be determined by the division of vote;