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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(e) in Tamil Nadu Court of Wards Act, 1902

(e)such other securities, stock, or shares guaranteed by the [Central Government] [Substituted for the words 'Government of India' by the Adaptation Order of 1937.] or the [State Government] [The words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by the Adaptation Order of 1950.] as the Court shall deem fit; or