Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(b) in The Bihar State Advocates' Welfare Fund Act, 1983 (b)"Bar Council" means the Bihar State Bar Council constituted under Section 3 of the' Act 1961, (Central Act 25 of 1961);
