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[Cites 0, Cited by 0] [Section 133(3)] [Section 133] [Entire Act]

State of Kerala - Subsection

Section 133(3)(ii) in The Kerala Panchayat Buildings Rules, 2011

(ii)have 3 metres as minimum distance between the construction and the street boundary in the case of National Highways, State Highways, District Roads and roads notified by Panchayat; and