Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 59 in The Delhi Water Board Act, 1998 59. Investment of the Water Fund. -All moneys payable to the credit of the Water Fund shall be kept or invested in such manner as the Board may direct in accordance with regulations made in this behalf.
