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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 8 in Works of Defence Act, 1903

8. Land to be marked out, measured, registered and planned.

- As soon as may be after the publication of the declaration aforesaid, the Collector shall cause the land to be marked out and measured, and shall also prepare a register and a detailed plan, which shall be on a scale not smaller than six inches to the mile, showing accurately every building, tree and other obstruction.