Section 2(1)(n) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(n)“railway land” shall have the meaning assigned to it in clause (32A) of section 2 of the Railways Act, 1989 (24 of 1989);

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