Section 111 in The City of Nagpur Corporation Act, 1948
111. Monthly abstract of accounts. - (1) The [Commissioner] shall draw up a monthly abstract of the receipts and expenditure of the preceding month and such abstract shall be examined and signed by the Government Auditor. [* * *].
(2)For this purpose the [Standing Committee] shall have access to all the municipal accounts and to all records and correspondence relating thereto, and the [Commissioner] shall forthwith furnish to the [Standing Committee] any explanation concerning receipts and disbursements which it may call for.(3)The abstract of the municipal accounts signed by the Government auditor shall be published in the Gazette quarterly in the prescribed form.
