Madhya Pradesh High Court
Ram Ashok Sharma vs Ramlallu Bais on 26 October, 2017
THE HIGH COURT OF MADHYA PRADESH EP-27-2014 (RAM ASHOK SHARMA Vs RAMLALLU BAIS) 43 Jabalpur, Dated : 26-10-2017 Parties through their respective counsel. List this case on 13.11.2017. (ATUL SREEDHARAN) JUDGE rk.