Section 10(29A)(f) in The Income Tax Act, 1961

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Union of India - Subsection

Section 10(29A)(f) in The Income Tax Act, 1961

(f)the Agricultural and Processed Food Products Export Development Authority established under section 4 of the Agricultural and Processed Food Products Export Development Act, 1985 (2 of 1986) in any previous year relevant to any assessment year commencing on or after the 1st day of April, 1985 or the previous year in which such Authority was constituted, whichever is later;

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Union of India - Subsection

Section 10(29A)(f) in The Income Tax Act, 1961