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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(2)(b) in University of Heatlh Sciences, Karnal Act, 2016

(b)if Pandit Bhagwat Dayal Sharma University of Health Sciences, Rohtak or the Kurukshetra University, or any other university in the State had held any examination, the result of which have been published but the degrees relating thereto have not been conferred or issued or the result of any such examination has not been published by the said university, then such examination shall be deemed to have been held by the respective university as mentioned above.