Delhi High Court - Orders
Pawan Kumar Aggarwal vs Ashok Aggarwal on 18 January, 2019
Author: R.K.Gauba
Bench: R.K.Gauba
SHAKUN ANAND
24.01.2019 11:04
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1359/2018
PAWAN KUMAR AGGARWAL ..... Petitioner
Through: Petitioner/applicant in person.
versus
ASHOK AGGARWAL ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE R.K.GAUBA
ORDER
% 18.01.2019 Crl.M.A. 1169/2019 Applicant is present in person and seeks adjournment on the ground his counsel is out of station due to bereavement in the family.
Be listed on 9th May, 2019.
R.K.GAUBA, J JANUARY 18, 2019 nk