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Delhi High Court - Orders

Pawan Kumar Aggarwal vs Ashok Aggarwal on 18 January, 2019

Author: R.K.Gauba

Bench: R.K.Gauba

                                                          SHAKUN ANAND

                                                          24.01.2019 11:04

$~28
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CRL.M.C. 1359/2018

      PAWAN KUMAR AGGARWAL                    ..... Petitioner
                 Through: Petitioner/applicant in person.

                          versus

      ASHOK AGGARWAL                                       ..... Respondent
                 Through

      CORAM:
      HON'BLE MR. JUSTICE R.K.GAUBA
                   ORDER

% 18.01.2019 Crl.M.A. 1169/2019 Applicant is present in person and seeks adjournment on the ground his counsel is out of station due to bereavement in the family.

Be listed on 9th May, 2019.

R.K.GAUBA, J JANUARY 18, 2019 nk