Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(m) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(m)He shall not give evidence in his official capacity without the previous permission of the Vice-Chancellor.