Gujarat High Court
C.I.T vs Shri Gopal Gram Seva Sahakari Mandli Ltd on 7 November, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/ITR/16/2003 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
INCOME TAX REFERENCE NO. 16 of 2003
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C.I.T.....Applicant(s)
Versus
SHRI GOPAL GRAM SEVA SAHAKARI MANDLI LTD.....Respondent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
MR SN DIVATIA, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 07/11/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) At the request of Mr. Divetia, SO to 19.11.2014.
(K.S.JHAVERI, J.) (K.J.THAKER, J) mandora Page 1 of 1