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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(8)(b) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(b)continue its functions till such time as may be directed, to enable its users to transfer information stored with it to another information utility; and