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Bombay Presidency - Section

Section 71 in Bombay Police Act, 1951

71. Duty of Police to see orders issued under sections 43, 55, 56, [57, 57A or 63AA] are carried out. - It shall be the duty of the Police to see that every regulation and direction made by any authority under sections 43, 55, 56, [57, 57A or 63AA] is duly obeyed to warn persons who from ignorance fail to obey the same and to arrest any person who wilfully disobeys the same.