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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(9) in Rajasthan Public Parks Rules, 1959

(9)tease or annoy any animal of the park by giving, offering, throwing in cages or enclosures,any stick, bottle, mirror, glass, drug, scent matches or fabacco in any form other substance other than food.