S.Manimaran vs The Commissioner Of Police on 23 June, 2022

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Madras High Court

S.Manimaran vs The Commissioner Of Police on 23 June, 2022

Bench: N.Sathish Kumar

                                                                               W.P.No.15899 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED : 23.06.2022

                                                       CORAM:

                                   THE HON'BLE MR.JUSTICE N.SATHISH KUMAR

                                                  W.P.No.15899 of 2022
                                               and W.M.P.No.15200 of 2022

                     S.Manimaran                                               ... Petitioner

                                                          Vs.

                     1.The Commissioner of Police
                     Coimbatore
                     Coimbatore District.

                     2.The Inspector of Police,
                     Saravanam Patti Police Station,
                     Coimbatore District.                                      ... Respondents


                     PRAYER: Writ Petition filed under Article 226 of the Constitution of
                     India, to issue a Writ of Mandamus, directing the 1st respondent to issue
                     a No Objection Certificate to the petitioner to run a 'SPA i.e. Cross
                     Relaxation massage in the name and style of NEYA HEALING AND
                     SPA CENTRE” at Door No.277/J               Sathy Road        Vellai Thottam
                     Ganapathy, Coimbatore, Coimbatore District Pin- 641006 by passing
                     orders on the petitioners representation dated 31.05.2022.
                                      For Petitioner   : M/s.Leonard Vasanth
                     Page No.1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                      W.P.No.15899 of 2022



                                        For Respondents : Mr.A.Gokulakrishnan
                                                          Additional Public Prosecutor

                                                             ORDER

The Writ Petition is filed seeking for a direction, directing the 1st respondent to issue a No Objection Certificate to the petitioner to run a 'SPA i.e. Cross Relaxation massage in the name and style of NEYA HEALING AND SPA CENTRE” at Door No.277/J Sathy Road Vellai Thottam Ganapathy, Coimbatore, Coimbatore District Pin- 641006 by passing orders on the petitioners representation dated 31.05.2022.

2.On a perusal of the petition, it is seen that the representation was sent through Registered Post by the petitioner only on 15.06.2022 and immediately on the other hand has moved this Court on 16.06.2022 seeking for a direction.

3.In view of the above, it is clear that the petitioner has not given sufficient time to the 1st respondent to enquire and consider his representation. Hence, this Court is not inclined to allow this petition.

Page No.2 of 4

https://www.mhc.tn.gov.in/judis W.P.No.15899 of 2022

4.This Writ Petition stands dismissed accordingly. Consequently, the connected miscellaneous petition is closed. No costs.

23.06.2022 kas To.

1.The Commissioner of Police Coimbatore Coimbatore District.

2.The Inspector of Police, Saravanam Patti Police Station, Coimbatore District.

3.The Additional Public Prosecutor, Madras High Court, Chennai 600 104.

N.SATHISH KUMAR,J.

Page No.3 of 4

https://www.mhc.tn.gov.in/judis W.P.No.15899 of 2022 kas W.P.No.15899 of 2022 and W.M.P.No.15200 of 2022 23.06.2022 Page No.4 of 4 https://www.mhc.tn.gov.in/judis

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