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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(i) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

(i)in the case of plots measuring up to 200 square yards and multi- storeyed houses, the reserve sale price;