Supreme Court - Daily Orders
M/S Navyug Engineering Co.Ltd. vs Union Of India on 20 November, 2019
ITEM NO.8 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
Civil Appeal No(s). 1024/2014
M/S NAVYUG ENGINEERING CO.LTD. Appellant(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 20-11-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr. M. P. Devanath, AOR
For Respondent(s)
Mr. B. Krishna Prasad, AOR
Ms. Gurmeet Kaur Kwatra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Appearance :Ld. counsel for petitioner is present.
None appeared for the Respondent.
Service is complete. Ld. counsel for the parties have not filed any statement of case within the prescribed period. Registry is directed to process the matter for being listed before the Hon’ble Court as per rules.
SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.11.21 15:40:05 IST Reason: