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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(c) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(c)"Examination" means the competitive examination for the recruitment to the post of Inspector, Class III, Prohibition and Excise and includes the Preliminary Examination, Physical Test and Main Examination as referred to in Rule 6;