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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(2)(f) in Ramchandra Chandravansi University Act, 2018

(f)For the payment of travelling and other allowances of the members of the Governing Body, the Executive Council, the Academic Council, other authorities and the members of any committee appointed by any of the authority or the Chairperson of the sponsoring body or the Chancellor;