Indian Kanoon - Search engine for Indian Law

Calcutta High Court (Appellete Side)

Steel City Precision Techno (P) Ltd. & ... vs West Bengal Financial Corporation & Ors on 8 May, 2015

Author: I.P. Mukerji

Bench: I.P. Mukerji

                                     1


    04
08.05.2015
    pg.
                                     CAN 9511 of 2014
                                            in
                                    WP 6024 (W) of 2012

                         Steel City Precision Techno (P) Ltd. & Ors.
                                             Vs.
                         West Bengal Financial Corporation & Ors.


                     Mr. R.N. Chakraborty
                     Ms. Era Ghose
                                ... For the petitioners

                     Mr. R.S. De
                                   ... For WBFC

                     Mr. Sudeep Pal Choudhury
                                ... For the SBI

                     Mr. Soumyen Datta
                     Mr. P.B. Ghosh
                                ... For the private respondent

Sufficient cause is shown.

Delay, if any, in making the application is condoned. The order dated 7th July, 2014 is set aside. Let the writ application (WP 6024 (W) of 2012) is restored to its original file and number.

The present application for restoration (CAN 9511 of 2014) is allowed.

Let the writ application be included in the monthly list of June 2015 as "Motion".

(I.P. Mukerji, J.)