Orissa High Court
Pradeep Kumar Naik & Others vs Opsc on 22 December, 2021
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 38231 of 2021
Pradeep Kumar Naik & others .... Petitioners
Mr. S.K. Behera, Advocate
-versus-
OPSC, Cuttack & another .... Opp. Parties
Mr. S. Ghose, Addl. Standing Counsel
CORAM:
JUSTICE M.S. SAHOO
ORDER
Order No. 22.12.2021
02. This matter is taken up through hybrid mode.
As prayed for, list the matter on 12.01.2022.
(M.S. Sahoo) Judge RJ