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Orissa High Court

Pradeep Kumar Naik & Others vs Opsc on 22 December, 2021

Author: M.S. Sahoo

Bench: M.S. Sahoo

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No. 38231 of 2021

            Pradeep Kumar Naik & others         ....             Petitioners

                                 Mr. S.K. Behera, Advocate

                                  -versus-
            OPSC, Cuttack & another             ....         Opp. Parties

                                 Mr. S. Ghose, Addl. Standing Counsel



                                  CORAM:
                            JUSTICE M.S. SAHOO

                               ORDER

Order No. 22.12.2021

02. This matter is taken up through hybrid mode.

As prayed for, list the matter on 12.01.2022.

(M.S. Sahoo) Judge RJ