Vitol S. A vs Asian Natural Resources And Idbi Bank ... on 10 January, 2019

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Bombay High Court

Vitol S. A vs Asian Natural Resources And Idbi Bank ... on 10 January, 2019

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           CHAMBER SUMMONS NO. 1447 OF 2015
                           In
           EXECUTION APPLICATION 240 OF 2011

 Asian Natural Resources (india) Ltd. (bhatia          ....Petitioner
 International Ltd.)(org. Claimant/awd. Debtor)
              V/S
 Vitol S. A. (org. Res. /awd. Holder)               ....Respondent

WITH CHAMBER SUMMONS NO. 1563 OF 2015 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 76 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) And 3 ....Respondent Respondents WITH CHAMBER SUMMONS NO. 1463 OF 2015 Page 1/4 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 09:08:09 ::: In EXECUTION APPLICATION 240 OF 2011 Vitol S. A. ....Petitioner V/S Asian Natural Resources And Idbi Bank Limited ....Respondent (applicant) WITH CHAMBER SUMMONS NO. 542 OF 2016 In CHAMBER SUMMONS 1447 OF 2015 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH CHAMBER SUMMONS NO. 13 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (formerly ....Petitioner Bhatia International Ltd.) V/S Vitol S. A. And Bhatia Coke An Energy Limited ....Respondent (resp. No. 1) WITH CHAMBER SUMMONS NO. 15 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (formerly Page 2/4 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 09:08:09 ::: Bhatia International Ltd.) V/S Vitol S. A. And Bhatia Coke An Energy Limited ....Respondent (resp. No. 1) WITH CHAMBER SUMMONS NO. 14 OF 2017 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder)( Applicant) ....Respondent WITH CHAMBER SUMMONS NO. 1752 OF 2016 In EXECUTION APPLICATION 240 OF 2011 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder) ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 371 OF 2017 In CHAMBER SUMMONS 14 OF 2017 Asian Natural Resources (india) Ltd. (bhatia ....Petitioner International Ltd.)(org. Claimant/awd. Debtor) V/S Vitol S. A. (org. Res. /awd. Holder)( Applicant) ....Respondent And 2 Ors ....Petitioner Page 3/4 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 09:08:09 ::: Mr.Zal Andhyarujina with Mr.Aditya krishnamurthy and Mr.Ruchir Goenka i/by Bose & Mitra & Co.for Award holder. .

      CORAM :       K.R. SHRIRAM, J
      DATE :        10th January, 2019
 P.C. :

Stand over to 07/02/2019.

( ASSOCIATE ) Page 4/4 ::: Uploaded on - 11/01/2019 ::: Downloaded on - 12/01/2019 09:08:09 :::

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